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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 17G in The Wild Life (Protection) Act, 1972

17G. Purchase, etc., of specified plants. -

No person shall purchase, receive or acquire any specified plant or part or derivative thereof otherwise than from a licensed dealer:Provided that nothing in this section shall apply to any person referred to in section 17-B.