Section 49 in The Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007
49. Issue of orders and directions on procedures
.-Subject to the provisions of the Act and these regulations, the Board may, from time to time, issue orders and directions in regard to the implementation of the regulations and procedure to be followed and various matters which the Board has been empowered by these regulations to specify or direct.
