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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Punjab - Subsection

Section 70(1)(c) in Punjab Regional and Town Planning and Development Act, 1995

(c)indicate, define and provide the existing and proposed highways, roads, major streets and other lines of communication;
(cc)[ indicate areas covered under heritage site and the manner in which protection, preservation and conservation of such site including its regulation and control of development, which is either affecting the heritage site or its vicinity, shall be carried out.] [Clause (cc) added by Punjab Act No. 13 of 2003.]