Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 2B in The Rajasthan Industrial Disputes Rules, 1958

2B.

Every union approaching the Registrar appointed under section 3A of the Act, for registration as a representative union under section 9D of the Act, shall be required to deposit a fee of Rs. 10/- alongwith such application for registration.