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State of Maharashtra - Section

Section 44 in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

44. Acts to override other laws, etc.

- The provisions of this Act shall have effect, notwithstanding anything contained in the Public Trusts Act or any other law for the time being in force, or in any scheme of management framed thereunder before the appointed day or in any judgement, decree or order of any court, tribunal, Charity Commissioner or other Competent Authority or in any custom, usage or instrument.