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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(2)(i) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

(i)[ must have been working as a teacher in the concerned Venture Educational Institution as mentioned in section 3(l)(i) that have been recognized by the competent authority on or before 1.1.2006;] [Substituted by Assam Act No. 19 of 2018, dated 9.5.2018.]