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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(1) in The Karnataka State Higher Education Council Act, 2010

(1)The Vice-Chairman, Executive Director or any Member, may in writing under his signature, addressed to the Chairman, resign his membership to the Council:Provided that he shall continue to hold such office until his resignation is accepted and communicated in writing.