Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(g) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989

(g)[ 'Record of Rights' means in respect of owners title of land and m respect of other rights and interests in land] [Substituted by G.O.Ms.No. 36, Revenue dated 15-1-1994. ].