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State of Rajasthan - Section

Section 19 in The Rajasthan Sati (Prevention) Act, 1987

19. Removal of doubts.

- For the removal of doubts, it is hereby declared that noting in this Act shall affect any temple constructed for the glorification of Sati and in existence immediately before the commencement of this act or the continuance of any ceremonies in such temple in connection with such Sati.