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[Cites 0, Cited by 9] [Entire Act]

State of Karnataka - Section

Section 18 in The Karnataka Excise Act, 1965

18. Lessee's permission to draw toddy.

- Where a right to manufacture toddy has been leased under section 17, the State Government may declare that the written permission of the lessee to draw toddy shall have the same force and effect as a licence under section 13 from the Deputy Commissioner for that purpose.