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[Cites 0, Cited by 0] [Section 85(5)] [Section 85] [Entire Act]

State of Maharashtra - Subsection

Section 85(5)(i) in The Maharashtra Universities Act, 1994

(i)prepare the annual report on the work done by committee for the year ending on the 30th June and submit the same to the management, the Management Council of the university and to the concerned Director;