Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 441 in Nagaland Municipal Act, 2001 441. Restriction on spitting. - No person shall in a public place within the limits of any municipal area spit in a place other than a drain or a receptacle provided by the Municipality.
