Delhi High Court - Orders
Forech India Pvt Ltd vs Shri Inder Pal Singh Bindra Secretary ... on 18 March, 2026
$~26 to 35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 28/2025 & CM APPL. 1867/2025
FORECH INDIA PVT LTD .....Appellant
Through: Mr. Krishnan Venugopal, Sr. Adv.
with Ms. Anu Monga, Mr. Rahul
Goel, Ms.Aditi Sharma, Mr. Yash
Agarwal, Ms. Palak Nigam, Mr.Harsh
Gupta, Ms.Apana Jha and
Mr.Avinash Mathews, Advs.
versus
SHRI INDER PAL SINGH BINDRA SECRETARY COMPETITION
COMMISSION OF INDIA & ANR. .....Respondents
Through: Mr.Akhil Mittal, Adv. with Mr.Vineet
Kumar Mishra, Ms.Riddhi Jain and
Mr.Sayana Das Patnayak, Advs. for
CCI.
Mr.T. Singhdev, Adv. with
Mr.Tanishq Srivastava, Mr.Abhijit
Chakravarty, Mr.Bhanu Gulati,
Ms.Yamini Singh, Mr.Sourabh
Kumar and Mr.Vedant Sood, Advs.
for Bar Council of Delhi.
27.
+ W.P.(C) 13557/2019 & CM APPLs. 54874/2019, 14800-01/2021
TRANTER INDIA PVT. LTD. AND ORS. .....Petitioners
Through: Mr. Krishnan Venugopal, Sr. Adv.
with Ms. Anu Monga, Mr. Rahul
Goel, Ms.Aditi Sharma, Mr. Yash
Agarwal and Ms. Palak Nigam, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2026 at 21:33:08
COMPETITION COMMISSION OF INDIA AND ORS.
.....Respondents
Through: Mr. Samar Bansal and Mr. Vedant
Kapur, Ms. Anshika Saxena, Advs.
for R-1 and 3.
Mr.T. Singhdev, Adv. with
Mr.Tanishq Srivastava, Mr.Abhijit
Chakravarty, Mr.Bhanu Gulati,
Ms.Yamini Singh, Mr.Sourabh
Kumar and Mr.Vedant Sood, Advs.
for Bar Council of Delhi.
28.
+ W.P.(C) 1149/2020
ADARSH TRIPATHI .....Petitioner
Through: Mr. Krishnan Venugopal, Sr. Adv.
with Ms. Anu Monga, Mr. Rahul
Goel, Ms.Aditi Sharma and Mr. Yash
Agarwal, Advs.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Samar Bansal and Mr. Vedant
Kapur, Ms. Anshika Saxena, Advs.
for R-2 and 4.
Mr.T. Singhdev, Adv. with
Mr.Tanishq Srivastava, Mr.Abhijit
Chakravarty, Mr.Bhanu Gulati,
Ms.Yamini Singh, Mr.Sourabh
Kumar and Mr.Vedant Sood, Advs.
for Bar Council of Delhi.
29.
+ W.P.(C) 8805/2022 & CM APPLs. 26517/2022 & 52297/2024
M/S INTERNATIONAL COMPUTER RESOURCES & ANR.
.....Petitioners
Through: Mr.Vidur Mohan, Adv. with
Ms.Ashmita, Mr.Kaushal Kumar
Singh and Ms.Radhika Pant, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2026 at 21:33:08
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr.Premtosh K. Mishra, CGSC for
UOI with Mr.Shrey Sharma,
Mr.Mayank Tripathi and Mr.Anubhav
Upadhyay, Advs.
Mr. Samar Bansal and Mr. Vedant
Kapur, Ms. Anshika Saxena, Advs.
for R-2 and 3.
Mr.T. Singhdev, Adv. with
Mr.Tanishq Srivastava, Mr.Abhijit
Chakravarty, Mr.Bhanu Gulati,
Ms.Yamini Singh, Mr.Sourabh
Kumar and Mr.Vedant Sood, Advs.
for Bar Council of Delhi.
30.
+ W.P.(C) 19017/2025, CM APPLs. 79227/2025 & 79228/2025
MAHARASHTRA SEAMLESS LIMITED & ORS......Petitioners
Through: Mr.Amit Sibal, Sr.Adv. with Mr.Ajay
Bhargava, Mr.Pranjal Prateek,
Mr.Phalguni Nigam, Mr.Rishabh
Vohra, Ms.Toshika Soni and
Ms.Aujaswi Maken, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr.Rohan Jaitley, CGSC for UOI
with Mr.Varun Pratap Singh,
Mr.Akshay Sharma and Mr.Yogya
Bhattu, Advs.
Mr.Jayant Mehta, Sr. Adv. with
Mr.Dhruv Malik and Mansvini Jain,
Advs. for R-2 and R-3.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2026 at 21:33:08
31.
+ W.P.(C) 19276/2025 & CM APPLs. 80469-71/2025
FEDERATION OF INDIAN PUBLISHERS .....Petitioner
Through: Ms. Anu Monga, Adv. with Mr.Rahul
Goel, Ms.Aditi Sharma, Ms. Palak
Nigam, Mr.Harsh Gupta and
Ms.Apana Jha, Advs.
versus
COMPETITION COMMISSION OF INDIA & ORS....Respondents
Through: Mr. Samar Bansal and Mr. Vedant
Kapur, Ms. Anshika Saxena, Advs.
for CCI.
Mr.T. Singhdev, Adv. with
Mr.Tanishq Srivastava, Mr.Abhijit
Chakravarty, Mr.Bhanu Gulati,
Ms.Yamini Singh, Mr.Sourabh
Kumar and Mr.Vedant Sood, Advs.
for Bar Council of Delhi.
Mr.Rajshekhar Rao, Sr.Adv. with
Ms.Anisha Chand and
Mr.Shubhanshu Jain, Advs.
32.
+ W.P.(C) 19697/2025 & CM APPLs. 82196-98/2025
JINDAL SAW LIMITED & ORS. .....Petitioners
Through: Mr.Arun Kumar Varma, Sr. Adv.
with Mr.Abhay Raj Varma and
Mr.Arjun Rekhi, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
Mr.Jayant Mehta, Sr. Adv. with
Mr.Dhruv Malik and Mansvini Jain,
Advs. for R-2 and R-3.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2026 at 21:33:08
Mr.T. Singhdev, Adv. with
Mr.Tanishq Srivastava, Mr.Abhijit
Chakravarty, Mr.Bhanu Gulati,
Ms.Yamini Singh, Mr.Sourabh
Kumar and Mr.Vedant Sood, Advs.
for Bar Council of Delhi.
33.
+ W.P.(C) 760/2025, CM APPLs. 3772/2025, 3774/2025 & 16647/2026
PARAMJEET SINGH GAHLAUT & ANR. .....Petitioners
Through: Mr. Krishnan Venugopal, Sr. Adv.
with Ms. Anu Monga, Mr. Rahul
Goel, Ms.Aditi Sharma, Mr. Yash
Agarwal, Ms. Palak Nigam, Mr.Harsh
Gupta, Ms.Apana Jha and
Mr.Avinash Mathews, Advs.
versus
UNION OF INDIA THROUGH MINISTRY OF CORPORATE
AFFAIRS & ORS. .....Respondents
Through: Mr.Shashank Bajpai, CGSC for UOI
with Ms.Aashna Mehra, Mr.Vatsal
Tripathi, Mr.Govind Singh Chauhan
and Mr.Dhananjay Tiwari, Advs.
Mr.Akhil Mittal, Adv. with Mr.Vineet
Kumar Mishra, Ms.Riddhi Jain and
Mr.Sayana Das Patnayak, Advs. for
CCI.
Mr.T. Singhdev, Adv. with
Mr.Tanishq Srivastava, Mr.Abhijit
Chakravarty, Mr.Bhanu Gulati,
Ms.Yamini Singh, Mr.Sourabh
Kumar and Mr.Vedant Sood, Advs.
for Bar Council of Delhi.
34.
+ W.P.(C) 3112/2026 & CM APPL. 15045/2026
SG JV .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2026 at 21:33:08
Through: Mr. Sajan Poovayya, Sr. Adv. with
Mr. Abhishek Singh, Ms. Raksha
Agrawal, Mr. Anmol Agrawal, Mr. T.
Mustaffa, Mr. K. K. Roy, Advs.
versus
COMPETITION COMMISSION OF INDIA & ANR....Respondents
Through: Mr.Manu Chaturvedi, Adv. with
Mr.Ahmed Jamal Siddiqui,
Mr.Kshitiz Kishor Rai and
Mr.Madhav Tripathi, Advs. for R-
1/CCI.
Mr.T. Singhdev, Adv. with
Mr.Tanishq Srivastava, Mr.Abhijit
Chakravarty, Mr.Bhanu Gulati,
Ms.Yamini Singh, Mr.Sourabh
Kumar and Mr.Vedant Sood, Advs.
for Bar Council of Delhi.
35.
+ W.P.(C) 454/2026, CM APPLs. 2136/2026 & 2137/2026
KIRLOSKAR FERROUS INDUSTRIES LIMITED & ANR.
.....Petitioners
Through: Mr. Saket Sikri, Sr. Adv. with
Mr.Ashish Joshi, Mr. Varun Singh
Thapa, Ms. Rai, Mr. Rishab Jain and
Mr. Ajay Pal Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms.Radhika Bishwajit Dubey, CGSC
for UOI with Ms.Gurleen Kaur
Waraich, Mr.Kritarth Upadhyay and
Mr.Amulya Dev Mishra, Advs.
Mr.Jayant Mehta, Sr. Adv. with
Ms.Meherunnisa A. Jaitley, Mr.Aseeb
Amanullah, Ms.Manasvini Jain and
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2026 at 21:33:08
Mr.Girish Gupta, Adv. for R-2 and R-
4.
Mr.T. Singhdev, Adv. with
Mr.Tanishq Srivastava, Mr.Abhijit
Chakravarty, Mr.Bhanu Gulati,
Ms.Yamini Singh, Mr.Sourabh
Kumar and Mr.Vedant Sood, Advs.
for Bar Council of Delhi.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 18.03.2026
1. On behalf of the petitioner, Sh. Venugopal, learned senior counsel, has commenced his arguments.
2. List on 19.03.2026 at 02.30 PM.
DEVENDRA KUMAR UPADHYAYA, CJ TEJAS KARIA, J MARCH 18, 2026 "shailndra"
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2026 at 21:33:08