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Shiva Sankar Baba vs The State Rep. By Inspector Of Police on 29 March, 2023

Bench: K.M. Joseph, B.V. Nagarathna

     ITEM NO.32                              COURT NO.3               SECTION II-C

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No. 10743/2023

     (Arising out of impugned final judgment and order dated 21-11-2022
     in CRLMP No. 16421/2022 01-03-2023 in CRLOP No. 23806/2021 passed
     by the High Court of Judicature at Madras)

     SHIVA SANKAR BABA                                                 Petitioner(s)

                                                    VERSUS

     THE STATE REP. BY INSPECTOR OF POLICE & ANR.                      Respondent(s)

     (FOR ADMISSION and I.R. and IA No.58815/2023-CONDONATION OF DELAY
     IN FILING and IA No.58813/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED   JUDGMENT  and   IA   No.58811/2023-PERMISSION TO  FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 29-03-2023 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE K.M. JOSEPH
                           HON'BLE MRS. JUSTICE B.V. NAGARATHNA

     For Petitioner(s)
                                     Mr. Guru Krishna Kumar, Sr. Adv.
                                     Mr. Parthiv K. Goswami, Sr. Adv.
                                     Mr. Ankit Agarwal, AOR


     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Issue notice.

There will be a stay of proceedings in C.C. No. 654 of 2022 on the files of the Additional Mahila Court, Chengalpet till the next date of hearing.

(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR