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[Cites 0, Cited by 0] [Section 54(6)] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(6)(c) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(c)At the continuation poll the [Presiding Officer] [Substituted vide O.G.E. No. 1106 dated 7.6.2008.] shall allow only such elector to cast his vote who did not cast his vote on the previous occasion.