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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of West Bengal - Subsection

Section 109(6) in Kolkata Municipal Corporation Building Rules, 2009

(6)In a building constructed under the provisions of Chapter XIII of these rules, the sizes of bathrooms and water closet shall conform to the following-
(i)the area of an independent water closet or independent bathroom shall not be less than 1.00 sq. m. with a minimum width of 0.9m.
(ii)the area of a combined bathroom with water closet shall not be less than 1.50 sq. m. with a minimum width of 1.00 m.