Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Uttar Pradesh - Subsection Section 66(a) in The U.P. Entertainments and Betting Tax Rules, 1981 (a)by sending the same to the person concerned under certificate of posting or by registered post at the address of his place of business or residence;
