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[Cites 0, Cited by 1] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(a) in The Punjab Co-operative Societies Act, 1961

(a)in the case of a society of which no member is a co-operative society, by at least ten persons qualified in accordance with the requirements of section 5 ; and