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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(1)(s) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(s)'subscriber' means the Chairperson and other Members appointed under sub-section (3) of section 3 of the Act, and the officers and other employees appointed under subsection (1) of section 10 of the. Act by the Authority and does not include the person who is appointed on deputation;