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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(2)The insurance coverage of the applicant or warehouseman with respect to the goods deposited in the warehouse, must be against at least -
(a)fire;
(b)flood;
(c)burglary;
(d)misappropriation; and
(e)riots and strikes.