Section 158 in Maharashtra Land Revenue Code, 1966
158. Bar of suits [****] [The words and figures 'and exclusion of Chapter XIII' were deleted by Maharashtra 30 of 1968, section 4.].
- No suit shall lie against the State Government or any officer of the State Government in respect of a claim to have an entry made in any record or register that is maintained under this Chapter or to have any entry omitted or amended.
