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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2)(ii) in Rajasthan Minor Mineral Concession Rules, 2017

(ii)furnish the performance security as specified in rule 20 and submits approved mining plan within six months from date of issuance of letter of intent; and