Supreme Court - Daily Orders
Rajbir Singh vs Md.,Hpgcl . on 16 July, 2015
ITEM NO.49 REGISTRAR COURT. 2 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 18616/2014
RAJBIR SINGH Petitioner(s)
VERSUS
MD.,HPGCL & ORS. Respondent(s)
Date : 16/07/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. Ambar Qamaruddin,Adv.
For Respondent(s)
Mr. Sanjay Kumar Visen,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time as last chance is given to the Ld.counsel for the respondents to file the counter affidavit.
List the matter again on 23.09.2015.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.07.20 15:44:17 IST Reason: