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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Maharashtra - Subsection

Section 86(1)(g) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(g)fraudulently or without due authority, as the case may be, attempts to do any of the foregoing acts or will fully aids or abets the doing of any such acts.