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State of Assam - Section

Section 7 in Assam Acquisition of Land for Flood Control and Prevention of Erosion Act, 1955

7. Payment of interim compensation.

- The Collector may, in cases where the owner prays for payment of compensation pending investigation of his claim and determination of the compensation, make interim payment after a preliminary enquiry on the execution by claimant of an indemnity bond with two sureties.