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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(4) in The Indian Nursing Council Regulations

(4)A person elected under these regulations shall cease to be a member of the Council automatically if he/she has ceased to be the head of an institution referred to in clauses (b) and (c) of sub-Section (1) of Section 3 of the Act.