Section 6A(5)(a) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956
(a)travelling allowances for himself and the members of his family for the transport of his and his family's effects-(i)in respect of the journey to Jaipur from his usual place of residence outside Jaipur for assuming office: and(ii)in respect of the journey from Jaipur to his usual place of residence outside Jaipur on relinquishing office; and