Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 16 in The Bihar Jail Service Rules, 1953 16. The examination shall be held according to the syllabus specified in Appendix B to these Rules, which are liable to alteration from time to time by the Commission with the prior approval of the Government.
