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State of Bihar - Section

Section 5 in The Land Registration Act, 1876

5. Forms, language, character and arrangement of registers.

- The register shall be written in such forms, languages and character, and shall be arranged in such manner not being inconsistent with the provisions of this Act, as the Board from time to time may direct for each district.[* * * * *] [Repealed by Section 16 (1) (a) of Beng. Act 2 of 1906.]