Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jharkhand - Section Section 44 in Jharkhand Municipal Act, 2011 44. Term of office of Area Sabha Representative. - An Area Sabha Representative shall hold office for a period, coterminous with the term of the Council.
