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[Cites 0, Cited by 0] [Section 214(8)] [Section 214] [Entire Act]

State of Jharkhand - Subsection

Section 214(8)(c) in Civil Court Rules of the High Court of Judicature at Patna

(c)in the case of cruelty or adultery, the specific acts of cruelty or adultery and the occasions when and the places where such acts were committed;