Section 1 in Durgah Khawaja Saheb Act, 1955

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Section 1 in Durgah Khawaja Saheb Act, 1955

1. Short title and Commencement.-

(1)This Act may be called the Durgah Khawaja Saheb Act, 1955.

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

1st March,1956, vide notification No. S.R.O. 482, dated 24-2-1956, Gazette of India, Extraordinary, Part II, Section 3, page 333.