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State of Rajasthan - Section

Section 1 in Rajasthan Petty Offences (Triable by Special Judicial Magistrates) Rules, 1997

1. Short title and commencement.

- (i) These Rules may be called the "Rajasthan Petty Offences (Triable by Special Judicial Magistrates) Rules, 1997.
(ii)They shall come into force at once.
(iii)They shall apply to whole of the State of Rajasthan.