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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1) in Government Securities Act, 1330F

(1)Where the Government, by notification in the [Official Gazette] [Substituted by A. O. 1956.], has applied this sub section to any Government office. Government securities may be transferred by endorsement, to or to the order of the officer for the time being holding the same, by the name of the office.