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Madhya Pradesh High Court

Majid Khan vs The State Of Madhya Pradesh on 7 January, 2020

Author: B. K. Shrivastava

Bench: B. K. Shrivastava

1 MCRC-50121-2019 The High Court Of Madhya Pradesh MCRC-50121-2019 (MAJID KHAN AND OTHERS Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 07-01-2020 Shri Avinash Sahu, learned counsel for the applicants. Shri Saleem Rehman, learned GA for the State. Learned counsel for the State seeks time to comply with the order dated 24.12.2019.

After consideration, time is granted.

List the matter after two weeks.

(B. K. SHRIVASTAVA) JUDGE VD Digitally signed by VARSHA DUBEY Date: 07/01/2020 17:48:25