Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 62] [Entire Act] Union of India - Subsection Section 62(3) in The Customs Act, 1962 (3)The proper officer may cause any warehouse to be locked with the lock of the Customs Department and no person shall remove or break such lock.
