Section 20(1)(iv) in The Haj Committee Rules, 1963

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1)(iv) in The Haj Committee Rules, 1963

(iv)payment of travelling allowance and daily allowance to members of the Committee not resident in Bombay at rates admissible to Grade I officers of the Government of India; and

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Union of India - Subsection

Section 20(1)(iv) in The Haj Committee Rules, 1963