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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(2) in West Bengal Co-operative Societies Rules, 2011

(2)A vote by ballot shall be taken in such manner as the election officer the board in absence of election officer may decide and the election shall be he first item in the list of agenda of the meeting in which the election is held.