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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(4) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996

(4)No matter which had not been on the agenda of the ordinary or the special meeting, in the case may be, shall be discussed at adjourned meeting. 2[***]