Patna High Court - Orders
Madan Mohan Pd.Singh vs The Bihar State Co-Opt.Land De on 5 April, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.10655 of 2006
MADAN MOHAN PD.SINGH
Versus
THE BIHAR STATE CO-OPT.LAND DE
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03 05-04-2011Sri Birendra Prasad, learned counsel for the petitioner in presence of Sri Rajesh Prasad Choudhary, learned counsel appearing on behalf of the Bihar State Co-operative Land Development Bank makes a prayer to adjourn the case for four weeks for filing rejoinder to the counter affidavit.
Prayer is allowed.
List this case after six weeks.
NKS/- ( Rakesh Kumar,J.)