Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(d) in The Disaster Management (Notice Of Alleged Offence) Rules, 2007 (d)in the case of the National Authority, the Secretary or, if there is no Secretary, the Additional Secretary, of the National Authority;
