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[Cites 0, Cited by 0] [Section 285] [Entire Act]

Bengal Presidency - Subsection

Section 285(a) in Police Regulations, Bengal , 1943

(a)Attention should be paid by Superintendents and police officers generally to the very important subjects of obtaining information from criminals after their conviction. Such information should be received and acted upon with caution, but it can and should be obtained, and a good police officer should know how to utilise it.