Delhi High Court - Orders
Sumitomo Chemical India Limited ... vs Competition Commission Of India on 2 November, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~19 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11343/2019 & CM APPL. 46741/2019
SUMITOMO CHEMICAL INDIA LIMITED (FORMERLY
KNOWN AS EXCEL CROP CARE LIMITED ..... Petitioner
Through: Mr. Krishnan Venugopal, Sr.
Advocate with Mr. Rahul Goel and
Ms. Anu Monga, Advocates.
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Mr. Anirudh Bakhru, Mr. Ayush Puri,
Ms. Tejaswini Chandrashekhar, Mr.
Umang Tyagi and Mr. Prateek Kumar
Jha, Advocates.
+ W.P.(C) 11443/2019 & CM APPL. 47040/2019
UPL LTD ..... Petitioner
Through: Mr. Rahul Goel, Ms. Anu Monga, Mr.
Shobhit Sharma, Mr. Paritosh
Dhawan and Mr. M. P. Singh,
Advocates.
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Mr. Anirudh Bakhru, Mr. Ayush Puri,
Ms. Tejaswini Chandrashekhar, Mr.
Umang Tyagi and Mr. Prateek Kumar
Jha, Advocates.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
Signature Not Verified
Digitally Signed W.P.(C) 11343/2019 etc. Page 1 of 2
By:RAHUL SINGH
Signing Date:04.11.2022
13:32:07
ORDER
% 02.11.2022
1. Learned Senior Counsel appearing for the Petitioners prays for four weeks' time to file a rejoinder. Four weeks' time is granted to do the needful.
2. List on 15.03.2023.
3. Interim orders to continue.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J NOVEMBER 02, 2022 S. Zakir Signature Not Verified Digitally Signed W.P.(C) 11343/2019 etc. Page 2 of 2 By:RAHUL SINGH Signing Date:04.11.2022 13:32:07