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Madhya Pradesh High Court

Amit And 5 Ors. vs Iipm(Indian Institute Of Planning And ... on 20 January, 2016

WP-9765-2013

(AMITAND 5 012s. Vs IIPM(INDIAN INSTITUTE OF PLANNING AND MANA GEMENT) AND 2
012s. )

20-01-2016

Parties through their counsel. Heard on the question of admission. The petition is admitted for final hearing. List along with W.P. no. 3410/2014 (PRAKASH SHRIVASTAVA) JUDGE