Madhya Pradesh High Court
Amit And 5 Ors. vs Iipm(Indian Institute Of Planning And ... on 20 January, 2016
WP-9765-2013 (AMITAND 5 012s. Vs IIPM(INDIAN INSTITUTE OF PLANNING AND MANA GEMENT) AND 2 012s. ) 20-01-2016
Parties through their counsel. Heard on the question of admission. The petition is admitted for final hearing. List along with W.P. no. 3410/2014 (PRAKASH SHRIVASTAVA) JUDGE