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State of Chattisgarh - Section

Section 17 in Chhattisgarh Legal Services Authority Rules, 2002

17. The number of officers and other employees of the Taluk Legal Services Committee under sub-section (3) of Section 11-A.

- The Taluk Legal Services Committee shall have such number of officers and other employees for rendering secretarial assistance and for its day-to-day functions as are set out in Schedule-D to these rules.