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[Cites 0, Cited by 3] [Section 60A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60A(vi) in Uttar Pradesh State Universities Act, 1973

(vi)'teacher', in relation to a college, means a teacher in respect of whose employment maintenance grant was being paid by the State Government during the financial year 1974-75, or who is employed with the approval of the Vice-Chancellor of the University concerned -