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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1)(xiii) in The Centre for Environmental Planning and Technology University Act, 2005

(xiii)to receive funds from industry, national and international organisations and from any other source as gifts, donations, benefactions, bequests and by transfers or movable and immovable properties under the intimation of the State Government;