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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(h) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(h)to monitor and report the progress of all such approved development and collaborative programmes to the Executive Council and submit the same to the Maharashtra State Council for Higher Education, the State Government and the Chancellor once a year;