Himachal Pradesh High Court
Shiva Institute Of Pharmacy vs . The State Of H.P. And Another on 16 July, 2025
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shiva Institute of Pharmacy vs. The State of H.P. and another CWP No. 11384 of 2025 .
16.07.2025 Present: Mr. Kul Bhushan Khajuria, Advocate, for the petitioner.
Mr. Pushpender Jaswal, Additional Advocate General for respondents-State.
CWP No. 11384 of 2025 Notice. Mr. Pushpender Jaswal, learned Additional Advocate General, accepts notice on behalf of the respondents.
Reply, as prayed for, within three weeks.
List on 07.08.2025.
CMP No. 16422of 2025 Notice and reply in above terms.
(Ajay Mohan Goel) Judge July 16, 2025 (narender) ::: Downloaded on - 16/07/2025 21:24:37 :::CIS