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[Cites 0, Cited by 0] [Section 58C] [Entire Act]

Union of India - Subsection

Section 58C(1) in The Wild Life (Protection) Act, 1972

(1)From the date of commencement of this Chapter, it shall not be lawful for any person to whom this Chapter applies to hold any illegally acquired property either by himself or through any other person on his behalf.